Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] State of Tamilnadu - Section Section 8 in The Tamil Nadu Prohibition Of Harassment Of Women Act, 1998 8. Operation of other laws not affected.— The provisions of this Act shall be in addition to and not in derogation of, any other law for the time being in force.
