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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Uttar Pradesh - Subsection

Section 47(2) in Uttar Pradesh State Universities Act, 1973

(2)The halls and hostels of the University shall be -
(a)those maintained by the University and named in the Statutes;
(b)those recognised by the Executive Council on such general or special conditions as may be provided by the Ordinances.