Supreme Court - Daily Orders
Devas Multimedia Private Limted vs Antrix Corporation Limited on 3 March, 2020
Bench: Chief Justice, L. Nageswara Rao, Indu Malhotra
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ITEM NO.301.301.1,301.2 COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 28434/2018
(Arising out of impugned final judgment and order dated
30-05-2018 in FAOOS No. 67/2017 passed by the High Court Of
Delhi At New Delhi)
DEVAS MULTIMEDIA PRIVATE LIMITED Petitioner(s)
VERSUS
ANTRIX CORPORATION LIMITED Respondent(s)
(IA No. 8503/2020 - CLARIFICATION/DIRECTION
IA No. 159190/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES,IA No. 152879/2018 - PERMISSION TO
FILE LENGTHY LIST OF DATES)
WITH
SLP(C) No. 1399/2019 (XIV)
(IA No. 7832/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES,IA No. 1172/2019 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 44097/2019 (XIV)
(IA FOR CONDONATION OF DELAY IN FILING ON IA 2551/2020
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON
IA 2553/2020,IA No. 2551/2020 - CONDONATION OF DELAY IN FILING
IA No. 2553/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 03-03-2020 These matters were called on
for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s)/ Mr. Mukul Rohatgi, Sr. Adv.
Respondent(s) Mr. Rajiv Nayar, Sr. Adv.
Mr. Sajan Poovayya, Sr. Adv.
Signature Not Verified
Mr. Omar Ahmad, Adv.
Mr. Kamaljeet Singh, Adv.
Digitally signed by
CHARANJEET KAUR
Date: 2020.03.03
17:48:07 IST
Reason: Mr. Ishan Gaur, Adv.
Mr. Vikram Shah, Adv.
Mr. Amol Gupta, Adv.
Ms. Simaran Khorana, Adv.
For M/S. Cyril Amarchand Mangaldas AOR
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Mr. K.K. Venugopal, Ld. A.G.
Mr. C.A. Sundaram, Sr.Adv.
Mr.Gourab Banerji, Sr. Adv.
Mr. Saket Sikri, Adv.
Mr. George Pothan Poothicote, Adv.
Mr. Arjun Krishnan, AOR
Ms. Akansha Kaul, Adv.
Mr. Ankur Singh, adv.
Mr. Vikalp Mudgal, Adv.
Mr. Ankur Talwar, Adv.
Ms. Shourya B., Adv.
Mr. George Pothan, Adv.
Ms. Ishita Mishra, Adv.
Mr. Mohit Pandey, Adv.
Mr. S.P. Mukherjee, Adv.
UPON hearing the counsel the Court made the following
O R D E R
By the consent of parties, list on 15.04.2020.
[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR