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Supreme Court - Daily Orders

Devas Multimedia Private Limted vs Antrix Corporation Limited on 3 March, 2020

Bench: Chief Justice, L. Nageswara Rao, Indu Malhotra

                                                  1

                   ITEM NO.301.301.1,301.2        COURT NO.1            SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                   Petition(s) for Special Leave to Appeal (C)     No(s).   28434/2018

                   (Arising out of impugned final judgment and order dated
                   30-05-2018 in FAOOS No. 67/2017 passed by the High Court Of
                   Delhi At New Delhi)

                   DEVAS MULTIMEDIA PRIVATE LIMITED                     Petitioner(s)

                                                      VERSUS

                   ANTRIX CORPORATION LIMITED                           Respondent(s)

                   (IA No. 8503/2020 - CLARIFICATION/DIRECTION
                   IA No. 159190/2018 - PERMISSION TO FILE ADDITIONAL
                   DOCUMENTS/FACTS/ANNEXURES,IA No. 152879/2018 - PERMISSION TO
                   FILE LENGTHY LIST OF DATES)

                   WITH
                   SLP(C) No. 1399/2019 (XIV)
                   (IA No. 7832/2019 - PERMISSION TO FILE ADDITIONAL
                   DOCUMENTS/FACTS/ANNEXURES,IA No. 1172/2019 - PERMISSION TO FILE
                   ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)

                   Diary No(s). 44097/2019 (XIV)
                   (IA FOR CONDONATION OF DELAY IN FILING ON IA 2551/2020
                   FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON
                   IA 2553/2020,IA No. 2551/2020 - CONDONATION OF DELAY IN FILING
                   IA No. 2553/2020 - PERMISSION TO FILE ADDITIONAL
                   DOCUMENTS/FACTS/ANNEXURES)

                   Date : 03-03-2020 These matters were called on
                                        for hearing today.

                   CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO
                             HON'BLE MS. JUSTICE INDU MALHOTRA

                   For Petitioner(s)/   Mr.   Mukul Rohatgi, Sr. Adv.
                   Respondent(s)        Mr.   Rajiv Nayar, Sr. Adv.
                                        Mr.   Sajan Poovayya, Sr. Adv.
Signature Not Verified
                                        Mr.   Omar Ahmad, Adv.
                                        Mr.   Kamaljeet Singh, Adv.
Digitally signed by
CHARANJEET KAUR
Date: 2020.03.03
17:48:07 IST
Reason:                                 Mr.   Ishan Gaur, Adv.
                                        Mr.   Vikram Shah, Adv.
                                        Mr.   Amol Gupta, Adv.
                                        Ms.   Simaran Khorana, Adv.
                                        For   M/S. Cyril Amarchand Mangaldas AOR
                        2


                Mr. K.K. Venugopal, Ld. A.G.
                Mr. C.A. Sundaram, Sr.Adv.
                Mr.Gourab Banerji, Sr. Adv.
                Mr. Saket Sikri, Adv.
                Mr. George Pothan Poothicote, Adv.
                Mr. Arjun Krishnan, AOR
                Ms. Akansha Kaul, Adv.
                Mr. Ankur Singh, adv.
                Mr. Vikalp Mudgal, Adv.
                Mr. Ankur Talwar, Adv.
                Ms. Shourya B., Adv.
                Mr. George Pothan, Adv.
                Ms. Ishita Mishra, Adv.
                Mr. Mohit Pandey, Adv.
                Mr. S.P. Mukherjee, Adv.


UPON hearing the counsel the Court made the following
                      O R D E R

By the consent of parties, list on 15.04.2020.

[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR