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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(9) in The West Bengal Co-Operative Societies Act, 1983

(9)[ "central society" means a co-operative society, the primary object of which is to facilitate the working of other co-operative societies which are its members, and includes a central co-operative bank;] [Clauses (4), (7) and (9) substituted by West Bengal Act 21 of 1990.]