(5)Every University shall be deemed to have been incorporated for the purposes, among others, of:(a)making provision for giving instruction in such branches of learning as it deems fit;(b)promoting origin research:(c)examining students and conferring Degrees;(d)admitting educational institutions to its privileges;(e)inspecting the colleges and supervising all matters of education and discipline therein; and(f)controlling the residence and discipline of the students of the University and promoting their physical, mental and moral welfare.
