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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(2) in The Haryana Canal and Drainage Rules, 1976

(2)Tanks outside the irrigation boundary may be filled with canal water for purely domestic purpose or for watering cattle on sanction by the Chief Canal Officer under such conditions as may be laid down in each case.