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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(a) in The Orissa Service of Engineers' Rules, 1941

(a)The Engineer-in-Chief or Chief Engineer of the concerned Department, as the case may be, shall recommend officers from the cadre of Junior Engineers for appointment to the service in the vacancies to be filled up by promotion in the particular year.