Delhi High Court - Orders
Dalit Manav Uthan Sansthan And Ors vs Shri Ashwani Kumar on 22 November, 2023
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 440/2023
DALIT MANAV UTHAN SANSTHAN AND ORS ... Petitioner
Through: Mr. PV Singh, Ms. Shradha
Maheshwari, Ms. Ishita Goel, Mr. RP Singh, Mr.
Jay Prakash, Advs.
versus
SHRI ASHWANI KUMAR ... Respondent
Through: Mr. Anupam Srivastava, ASC with
Mr. Dhairya Gupta, Adv.
Dr. Mohd. Rehan Raza, ADM, Shahdara
Mr. Sudhakar, ADM, North West
Mr. Lokesh Prasad, SDM
Ms. Beenashaw Soni, SC with Ms. Mansi Jain,
Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 22.11.2023
1. Mr. Singh, learned counsel for the petitioner shall give a copy of all the verified bills which were part of the Writ Petition No. 15599/2022 to Mr. Gupta, learned counsel for respondent by Tuesday, i.e. 28.11.2023.
2. Mr. Gupta, learned counsel shall verify the same and ensure that the payments as per the verified bills are made within 1 week from today.
3. List on 08.12.2023.
JASMEET SINGH, J NOVEMBER 22, 2023 / (MS) Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/11/2023 at 00:54:22