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[Cites 0, Cited by 0] [Section 53O(2)] [Section 53O] [Entire Act]

Union of India - Subsection

Section 53O(2)(d) in The Competition Act, 2002

(d)subject to the provisions of sections 123 and 124 of the Indian Evidence Act, 1872 (1 of 1872), requisitioning any public record or document or copy of such record or document from any office;