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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(2) in The Police Act, Svt. 1983 [Jammu and Kashmir]

(2)All moneys paid or recovered under sections 13, 14, 15 shall be credited to a fund to be called "The General Police Fund" and shall be applied to the maintenance of the Police force under such orders as the Government shall pass.