Section 17A in Bihar and Orissa Excise Rules, 1919
17A.
Passes for the export of denatured spirit to foreign territories in India shall be issued on pre-payment of a pass fee of 30 paise per bulk litre on ordinary denatured spirit and 10 paise per bulk litre on special denatured spirit-(a)persons holding licences in this State for the manufacture or wholesale sale of denatured spirit; or(b)persons who produce permits from the proper authority in the foreign territory to which the denatured spirit is to be taken:Provided that in the case of troops and military bodies of the Defence services, pass-fee may be adjusted by book transfer.Transport of foreign Liquor
