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State of Jharkhand - Section

Section 513 in Bihar Education Code, 1961

513. Supervision.

- Every Government or aided hostel must be under the immediate charge of a Superintendent. An Assistant Superintendent should be appointed if the number of boarders exceeds 30. The Superintendent and Assistant Superintendent should remain in residence during the whole year, subject to such leave as may be granted to them during vacations by the proper authority.(D. P. I.'s letter to Govt. no. 20867, dated the 18th November 1908.)