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[Cites 0, Cited by 0] [Section 206] [Entire Act]

Union of India - Subsection

Section 206(b) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(b)the work relating to construction, positioning, modification or dismantling of cofferdams or caissons is carried out under the supervision of a responsible person;