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[Cites 0, Cited by 0] [Section 508(1)] [Section 508] [Entire Act]

Union of India - Subsection

Section 508(1)(g) in The Income Tax Act, 2025

(g)the Collector referred to in section 3(g) of the Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013; or