Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Union of India - Subsection Section 12(b) in The National Co-Operative Development Corporation Act, 1962 (b)by way of loan, such sum of money on such terms and conditions as the Central Government may determine; [and] [Inserted by Act 3 of 1974, Section 10, (w.e.f. 7-4-1975)]
