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[Cites 0, Cited by 0] [Section 175] [Entire Act]

State of Jharkhand - Subsection

Section 175(ii) in Bihar Education Code, 1961

(ii)In every Government Professional College where there is any Muhamadan teacher or student the list of holidays must include five days (including the 11th day) for Moharram, three days for Iq-ul-Fitr, two days for Id-uz-Zuha and one day each for Chehulum, Fatiha Dawazdahum and Shab-e-Barat. These holidays must be observed on the due dates.; they may not be exchanged for other holidays nor may they be omitted in order that extra days may be added to the summer or Puja vacations.