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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(b) in The M.P. Destruction of Records Law Extension Act, 1965

(b)words and expressions used but not defined in this Act and defined in the Madhya Pradesh Extension of Laws Act, 1958 (23 of 1958), shall have the meaning assigned to them in that Act.