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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(2)(c) in The Rajasthan Legal Aid Rules, 1984

(c)Court of District Magistrate/Collector/ Additional District Magistrate/Chief Judicial Magistrate/Additional Chief Judicial Magistrate/Revenue Appellate Authority - [Rs. 600/-] [Substituted by Dated 19.6.1993, Published in Rajpatra part IV(ga), date 1.7.1993, page 66] per case: