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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

State of Karnataka - Subsection

Section 62(1)(c) in Karnataka Panchayat Raj Act, 1993

(c)exercise supervision and control over the acts of the officers and employees of the Grama Panchayat [including the Secretary] [Inserted by Act 29 of 1997 w.e.f. 20.10.1997.].