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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(iv) in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

(iv)15 days of vacation may be given to post-graduate students at the end of each academic year, during the course of study with stipend, However, this shall not apply to in-service candidates.