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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(35) in Sikkim Urban and Regional Planning and Development Act, 1998

(35)"Private street" means any street, road, square, court, alley, passage or riding path which is not a public street but does not include a pathway made by the owner of premises on his own land to secure access to or for the convenient use of such premises;