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Chattisgarh High Court

Subhash Kumar Soni vs State Of Chhattisgarh 32 Wps/2954/2018 ... on 11 July, 2018

                               HIGH COURT OF CHHATTISGARH, BILASPUR
                                            Order Sheet
                                         WPS No. 2970/2018
                                     Subhash Kumar Soni -v- State of CG and another




11-7-2018

Mr. CJK Rao, Adv. for petitioner.

Mr. Dheeraj Wankhede, GA for R-1. None for R-2.

As prayed by counsel for the R-1, two weeks time is granted to file reply. After filing the reply, the petitioner may file rejoinder.

List the matter after two weeks.

Sd/-

(Sharad Kumar Gupta) Judge Pathak