Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Goa - Subsection Section 2(d) in The Agricultural Produce Marketing (Development and Regulation) Act, 2007 (d)"business" means the purchase, sale, processing, value addition, storage, transportation or other connected activity of agricultural produce;
