Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Entire Act] Union of India - Section Section 53 in The Finance Act, 2018 53. Amendment of section 271FA. - In section 271FA of the Income-tax Act,-(a)for the words "one hundred rupees", the words "five hundred rupees" shall be substituted;(b)for the words "five hundred rupees", the words "one thousand rupees" shall be substituted.
