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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Chattisgarh - Subsection

Section 22(3) in The Chhattisgarh Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(3)Reporting. - After completing the inspection the Committee shall be required to submit a report on the findings and send the report to Commissioner/Director of Social Welfare Department for necessary action.