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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(iv) in The Coastal Aquaculture Authority Rules, 2005

(iv)removal or demolition of any structure should be carried out under a panchnama and wherever possible a representative of the local body should be included in the team and his/her signature recorded in the panchnama;