Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(2) in Tamil Nadu Schools (Regulation of Collection of Fee) Act, 2009 (2)The committee shall, on determining the fee leviable by a private school, communicate its decision to the school concerned.
