Section 306 in Bihar Education Code, 1961

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State of Jharkhand - Section

Section 306 in Bihar Education Code, 1961

306. Fees rates for Government High/Higher Secondary Schools.

- The following is the scale of fees prescribed for Government High/Higher Secondary Schools;

					Rs.
Class VIII	..	..	..	..	3.75
Class IX	..	..	..	..	3.75
Class X	..	..	..	..	4.50
Class XI	..	..	..	..	4.75
(G.O. no. 2055 dated the 12th June 1965.)
Class VII	..	..	..	..	3.25
Class VI	..	..	..	..	2.50
(G.O. no. 3535-E., dated the 21st May, 1949.)

For Backward Tribes and Scheduled Castes the scale is as follows:-

					Rs.
Class XI and X	..	..	..	..	2.25
Class IX	..	..	..	..	2.00
Class X	..	..	..	..	1.75
Class VII and VI	..	..	..	..	1.25
(G.O. no. 3535-E., dated the 21st May, 1949.)