Delhi High Court - Orders
M/S Garg Roadlines vs Commissioner Of Dvat & Anr on 24 April, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4215/2019
M/S GARG ROADLINES ..... Petitioner
Through: Mr. Rakesh Kumar, Adv.
versus
COMMISSIONER OF DVAT & ANR. ..... Respondents
Through: Mr. Satyakam, ASC with Ms. Pallavi
Singh, Adv.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 24.04.2023
1. The Hon'ble Division Bench could not assemble today as Hon'ble Mr. Justice Vibhu Bakhru is on leave.
2. List on 11.09.2023.
BY ORDER (COURT MASTER) APRIL 24, 2023 Ch Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:27.04.2023