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[Cites 0, Cited by 0] [Section 12(6)] [Section 12] [Entire Act]

Chota Nagpur Division - Subsection

Section 12(6)(i) in Chota Nagpur Encumbered Estates Act, 1876

(i)upon any promise, made after such restoration, to pay any debt contracted while the management of the property was vested in the Manager, or