Section 37 in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977
37. Register of manufacturers and packers, etc
.-(1) The Director shall enter in a register, to be maintained by him for the purpose, the name and complete address of each manufacturer or packer by whom application for such registration has been made to him under rule 35.(2)The register referred to in sub-rule (1) shall be open to the inspection of the public without payment of any fee.
