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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(4) in Rajasthan Public Procurement Rules, 2012

(4)The bids receiving official shall hand over all the bids received by it upto the deadline of submission of bids to the chairperson of the bids opening committee and obtain his signature in the bids receipt register.