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Bombay High Court

Bharat Kika Patel vs Collector Of Daman And Anr on 21 February, 2019

Bench: R.M. Borde, Pushpa Virendra Ganediwala

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 7647 OF 2018

 Bharat Kika Patel                                         ....Petitioner
             V/S
 Collector Of Daman And Anr                             ....Respondent

Manoj Manohar Badgujar For Petitioner CORAM : R.M. BORDE & SMT. PUSHPA VIRENDRA GANEDIWALA, JJ DATE : 21st February, 2019 P.C. :

Stand over to 28/02/2019 a/w wp No.9458/17.
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