Bombay High Court
Bharat Kika Patel vs Collector Of Daman And Anr on 21 February, 2019
Bench: R.M. Borde, Pushpa Virendra Ganediwala
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7647 OF 2018
Bharat Kika Patel ....Petitioner
V/S
Collector Of Daman And Anr ....Respondent
Manoj Manohar Badgujar For Petitioner CORAM : R.M. BORDE & SMT. PUSHPA VIRENDRA GANEDIWALA, JJ DATE : 21st February, 2019 P.C. :
Stand over to 28/02/2019 a/w wp No.9458/17.
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