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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Madhya Pradesh - Subsection

Section 39(1) in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

(1)In case of disclosures and inspection of electronic records as defined in the Information Technology Act, 2000 (No. 21 of 2000), furnishing of printouts shall be sufficient -