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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(14) in Andhra Pradesh Elementary Teacher Training Institutions/District Institutes of Education and Training (Regulation of Admissions into Diploma in Education course through Common Entrance Test) Rules, 2007

(14)All the candidates called for counselling shall produce the specified original documents along with duly attested photocopies of the original documents and the Convener of DIET CET admissions shall be entitled to cause verification of all the documents produced by the candidates.