Supreme Court - Daily Orders
Competition Commission Of India vs Forech India Limited on 7 December, 2020
Bench: L. Nageswara Rao, Hemant Gupta, Ajay Rastogi
ITEM NO.5 Court 5 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 9018-9019/2020
(Arising out of impugned final judgment and order dated 22-01-2020
in LPA No. 97/2017 22-01-2020 in CM No. 4840/2017 passed by the
High Court Of Delhi At New Delhi)
COMPETITION COMMISSION OF INDIA & ANR. Petitioner(s)
VERSUS
FORECH INDIA LIMITED Respondent(s)
(FOR ADMISSION and I.R. and IA No.70128/2020-EXEMPTION FROM FILING
AFFIDAVIT
IA No. 121746/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 121742/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
WITH
T.P.(C) No. 1268-1270/2020 (XVI-A)
(FOR ADMISSION)
Date : 07-12-2020 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s) Mr. Balaji Subramanian, Adv.
Ms. Ishani Banerjee, Adv.
Mr. Sarthak Chiller, Adv.
Mr. Vikrant Narayan Vasudeva, AOR
For Respondent(s) Mr. Jose Abraham, AOR
Mr. Dheeraj Nair, AOR
Ms. Ela Bali, Adv.
Mr. Parth Sehan, Adv.
Ms. Tamoghna Goswami, Adv.
Ms. Avni Sharma, Adv.
UPON hearing the counsel the Court made the following
Signature Not Verified
O R D E R
Digitally signed by R Natarajan Date: 2020.12.07 16:55:01 IST Reason: List after Christmas/New Year Holidays.
(R. NATARAJAN) (ANAND PRAKASH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER