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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(7) in THE ANDHRA PRADESH STATE AQUACULTURE DEVELOPMENT AUTHORITY ACT, 2020

(7)If acceptance or rejection of application for license made under sub-section(5) is not issued within fifteen (15) days from the date of application, the license shall be deemed to be issued.