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Union of India - Section

Section 9 in The State Mental Health Rules, 1990

9. Subjects for the annual meeting .-At the annual meeting of the Authority, the following subjects shall be considered and disposed of, namely:-

(a)review of the progress of implementation of the various provisions of the Mental Health Act during the preceding one year;
(b)other business on the agenda; and
(c)any other business brought forward with the consent of the Chairman or where he is absent, with the consent of the Officer presiding at the meeting.