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State of Tamilnadu - Section

Section 14 in The Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1966

14. Voluntary contributions.

- The Director may receive voluntary contributions towards the cost of maintaining a protected monument and may issue orders for the management and application of the contributions so received by him:Provided that no contribution received under this section shall be applied to any purpose other than the purpose for which it was contributed.