Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 654] [Entire Act] State of Uttar Pradesh - Subsection Section 654(d) in Rules under the United Provinces Excise Act, 1910 (d)The fee for a licence in Form F.L. 7-B referred to in Rule 8 (iii) (b) in respect of a hotel dak bungalow or restaurant situate-
