Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] United Province - Subsection Section 9(3) in The Abolition Of Jagirs And Land Reforms Act, 1953 (Bhopal) (3)Every licence shall be issued in such form, on such conditions and subject to such fees as may be prescribed.
