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[Cites 0, Cited by 6] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(2) in Andhra Pradesh Urban Areas (Development) Act, 1975

(2)Every application under sub-section (1) shall be accompanied by such fee as may be prescribed :Provided that no such fee shall be necessary in the case of an application made by a Department of the Government, or any local authority.