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State of Jharkhand - Section

Section 64 in The Bihar School Examination Board Regulations, 1964

64.

If a Board servant is, on account of misconduct or insufficiency, reduced to a lower grade or post or to a lower stage in his time-scale, the authority ordering such reduction shall state period for which it shall be effective and whether, restoration, it shall operate to postpone further increments and if so, to what extent.