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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(4)(a) in Central Electricity Regulatory Commission (Fees and Charges of Regional Load Despatch Centre and other related matters) Regulations, 2019

(a)Operational Planning
(i)Load Forecasting
(ii)Re forecasting
(iii)Fuel security assessment
(iv)Production cost optimization studies
(v)Generating outage planning
(vi)Transmission outage planning
(vii)Assessment of Transfer Capability
(viii)Reactive Power studies
(ix)Short circuit and transient stability studies
(x)small signal stability studies
(xi)Electromagnetic transient studies
(xii)Mock black start drills
(xiii)Operation of back up control centre
(xiv)Preparations for special events like festivals, natural calamities like cyclone, floods etc.
(xv)Documentation of procedures (operating, restoration)