Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4 in Commercial Courts (Pre-Institution Mediation and Settlement) Rules, 2018 4. Venue for conducting mediation. - The venue for conducting of the mediation shall be the premises of the Authority.
