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[Cites 0, Cited by 0] [Section 194LD(1)] [Section 194LD] [Entire Act]

Union of India - Subsection

Section 194LD(1)(b) in The Income Tax Act, 1961

(b)on or after the 1st day of April, 2020 but before the 1st day of July, 2023 in respect of the investment made by the payee in municipal debt securities: