Madhya Pradesh High Court
Tej Singh vs Registered Office Senapati Bapat Marfg ... on 21 March, 2017
CRR-2756-2016 (TEJ SINGH Vs REGISTERED OFFICE SENAPA TI BAPA T MARFG L0 WER PAREL MUMBAI) 2 1 -03-20 1 7 Shri Shrikant Shrivastava, counsel for the petitioner, prays for four weeks' time to submit the report regarding surrender of the petitioner.
Prayer allowed.
List the matter after four weeks. (ANURAG SHRIVASTAVA) JUDGE TG /-