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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(w) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(w)"Member" means a member of a Water Users' Association who is either a land holder or occupier of the delineated area of the Water Users' Association and includes Water Users' Association of another upper level association constituted under the provision of this Act;