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[Cites 0, Cited by 0] [Section 447(5)] [Section 447] [Entire Act]

State of Odisha - Subsection

Section 447(5)(b) in The Orissa Municipal Corporation Act, 2003

(b)in case of interior open space, it shall have an area equal to not less than one-tenth of the aggregate floor-area of all the rooms abutting thereon and shall not be in any direction less than six feet across :