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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(2)(b1) in The Maharashtra Medical Practitioners Act, 1961

(b1)[ remuneration paid to paper setters, examiners, moderators and other persons appointed by the Council for the conduct of examinations; [These clauses were inserted by Maharashtra 23 of 1982, Section. 14(b)(iv).]